Munesh & 3 Others vs State Of U.P. & Another
2017 Latest Caselaw 7549 ALL

Citation : 2017 Latest Caselaw 7549 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Munesh & 3 Others vs State Of U.P. & Another on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 
Cr. Misc. Time Extension Application No. 386208 of 2017
 
And
 
Cr. Misc. Time Extension Application No. 386209 of 2017
 
IN
 

 
Case :- APPLICATION U/S 482 No. - 20334 of 2017
 

 
Applicant :- Munesh & 3 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Shanti Dhar Dwivedi,Navin Kumar,Sudhir Mehrotra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicants and perused the record.

Pursuant to the order dated 1.8.2017, one week further time is granted to the applicant no. 4 Raju and applicant no. 3 Raja to appear and surrender before the court below.

The time extension applications are disposed of.

Order Date :- 1.12.2017

Gss

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