Suresh Chandra Tripathi vs Vijay Kumar Dwivedi
2017 Latest Caselaw 7547 ALL

Citation : 2017 Latest Caselaw 7547 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Suresh Chandra Tripathi vs Vijay Kumar Dwivedi on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1510 of 2014
 

 
Appellant :- Suresh Chandra Tripathi
 
Respondent :- Vijay Kumar Dwivedi
 
Counsel for Appellant :- S.C.Tripathi
 
Counsel for Respondent :- Anil Kumar Mishra,K.K.Tewari
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri S.C.Tripathi, learned counsel for the appellant.

List in due course.

Order Date :- 1.12.2017

Gss

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