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Smt. Suman Lata Sharma & 2 Others vs Govind Swroop & 3 Others
2017 Latest Caselaw 7545 ALL

Citation : 2017 Latest Caselaw 7545 ALL
Judgement Date : 1 December, 2017

Allahabad High Court
Smt. Suman Lata Sharma & 2 Others vs Govind Swroop & 3 Others on 1 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 915 of 2015
 

 
Appellant :- Smt. Suman Lata Sharma & 2 Others
 
Respondent :- Govind Swroop & 3 Others
 
Counsel for Appellant :- Pankaj Agarwal
 
Counsel for Respondent :- P.C. Jain
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Pankaj Agarwal, learned counsel for the appellants.

List in due course.

Order Date :- 1.12.2017

Gss

 

 

 
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