Julfikar Ali vs Niyaz Ahmad And Another
2017 Latest Caselaw 7544 ALL

Citation : 2017 Latest Caselaw 7544 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Julfikar Ali vs Niyaz Ahmad And Another on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1206 of 2012
 

 
Appellant :- Julfikar Ali
 
Respondent :- Niyaz Ahmad And Another
 
Counsel for Appellant :- T.B.Pandey,Ajay Shankar,Smt.Hemlata Pandey,Triveni Shankar,Utpal Chatterji
 
Counsel for Respondent :- Mohammad Hisham Qadeer
 

 
Hon'ble Bachchoo Lal,J.

The cases of Sri M.A.Qadeer, learned counsel for the respondents are adjourned up to 20.12.2017

List thereafter.

Order Date :- 1.12.2017

Gss

Download the LatestLaws.com Mobile App