Smt. Shanti Devi vs Smt. Rona Devi
2017 Latest Caselaw 7542 ALL

Citation : 2017 Latest Caselaw 7542 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Smt. Shanti Devi vs Smt. Rona Devi on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1021 of 2013
 

 
Appellant :- Smt. Shanti Devi
 
Respondent :- Smt. Rona Devi
 
Counsel for Appellant :- V.D. Dubey
 
Counsel for Respondent :- R.C. Pal
 

 
Hon'ble Bachchoo Lal,J.

Sri R.C. Pal, learned counsel for the respondent has sent illness slip.

Learned counsel for the appellant is present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 1.12.2017

Gss

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