Dal Chand vs Meera Devi
2017 Latest Caselaw 7540 ALL

Citation : 2017 Latest Caselaw 7540 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Dal Chand vs Meera Devi on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1133 of 2016
 

 
Appellant :- Dal Chand
 
Respondent :- Meera Devi
 
Counsel for Appellant :- Jagdish Sharan Tomar
 
Counsel for Respondent :- Abhinav Prasad
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Abhinav Prasad, learned counsel for the respondent.

List after two weeks.

Order Date :- 1.12.2017

Gss

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