Nasir Khan @ Hazi Nasir Khan vs Damodar Das & 4 Others
2017 Latest Caselaw 7539 ALL

Citation : 2017 Latest Caselaw 7539 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Nasir Khan @ Hazi Nasir Khan vs Damodar Das & 4 Others on 1 December, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 35269 of 2017
 

 
Petitioner :- Nasir Khan @ Hazi Nasir Khan
 
Respondent :- Damodar Das & 4 Others
 
Counsel for Petitioner :- Vivek Kumar Singh,Bhagwati Prasad Singh
 
Counsel for Respondent :- C.S.C.,Shyam Mani Shukla,Vijay Chandra Srivastava
 

 
Hon'ble Manoj Kumar Gupta,J.

Heard Sri B. P. Singh, assisted by Sri V. K. Singh on behalf of the petitioner and Sri V. C. Srivastava and learned standing counsel on behalf of the respondents.

Arguments of Sri V.C. Srivastava and learned standing counsel have not been concluded.

List again whenever I am sitting singly.

(Manoj Kumar Gupta, J.)

Order Date :- 1.12.2017

skv

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