Ganesh Dutt (Since Deceased) ... vs Prahlad (Since Deceased) Thru' ...
2017 Latest Caselaw 7537 ALL

Citation : 2017 Latest Caselaw 7537 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Ganesh Dutt (Since Deceased) ... vs Prahlad (Since Deceased) Thru' ... on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 995 of 2017
 

 
Appellant :- Ganesh Dutt (Since Deceased) Thru' Its Legal Repr. & 4 Ors.
 
Respondent :- Prahlad (Since Deceased) Thru' His Legal Repr. & 15 Others
 
Counsel for Appellant :- Vinod Kumar Pandey,Ashok Kumar Pandey
 
Counsel for Respondent :- K C Pushkar,Krishna Chandra Pushkar,Vipin Kumar Saxena
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, the case is passed over.

List in due course.

Order Date :- 1.12.2017

Gss

Download the LatestLaws.com Mobile App