Lalman vs Khajanchi & 2 Others
2017 Latest Caselaw 7536 ALL

Citation : 2017 Latest Caselaw 7536 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Lalman vs Khajanchi & 2 Others on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 955 of 2017
 

 
Appellant :- Lalman
 
Respondent :- Khajanchi & 2 Others
 
Counsel for Appellant :- Awadhesh Kumar Yadav
 
Counsel for Respondent :- Akhilesh Chandra Srivasta
 

 
Hon'ble Bachchoo Lal,J.

Office report dated 21.11.2017 shows that notices were issued to the respondent nos. 2 and 3 by ordinary process fixing 13.11.2017 but service report has not been received.

List after two weeks along with office report with regard to service of notice upon respondent nos. 2 and 3.

Order Date :- 1.12.2017

Gss

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