Arjun And 4 Others vs Banwari And 4 Others
2017 Latest Caselaw 7535 ALL

Citation : 2017 Latest Caselaw 7535 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Arjun And 4 Others vs Banwari And 4 Others on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 79 of 2017
 

 
Appellant :- Arjun And 4 Others
 
Respondent :- Banwari And 4 Others
 
Counsel for Appellant :- Akhtar Ali,Prabhakar Dubey,Tripathi B.G. Bhai
 
Counsel for Respondent :- Mohammad Mustafa
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Tripathi B.G. Bhai, learned counsel for the appellants.

List in due course.

Order Date :- 1.12.2017

Gss

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