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Ramesh vs Sri Rayees Ahmad And 6 Others
2017 Latest Caselaw 7533 ALL

Citation : 2017 Latest Caselaw 7533 ALL
Judgement Date : 1 December, 2017

Allahabad High Court
Ramesh vs Sri Rayees Ahmad And 6 Others on 1 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1320 of 2016
 

 
Appellant :- Ramesh
 
Respondent :- Sri Rayees Ahmad And 6 Others
 
Counsel for Appellant :- Ashwini Kumar Srivastava,Pramod Kumar Srivastava
 
Counsel for Respondent :- Rakesh Kumar Gupta
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellant, list after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 1.12.2017

Gss

 

 

 
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