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Chandrika Prasad ... vs Smt. Meena Tripathi
2017 Latest Caselaw 7530 ALL

Citation : 2017 Latest Caselaw 7530 ALL
Judgement Date : 1 December, 2017

Allahabad High Court
Chandrika Prasad ... vs Smt. Meena Tripathi on 1 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1150 of 2016
 

 
Appellant :- Chandrika Prasad Srivastava(Dead) And 9 Others
 
Respondent :- Smt. Meena Tripathi
 
Counsel for Appellant :- Ajay Kumar Singh,Ashish Kumar Singh
 
Counsel for Respondent :- Triloki Nath,A.K. Upadhyay
 

 
Hon'ble Bachchoo Lal,J.

Sri A.K. Upadhyay, learned counsel for the  respondent has sent illness slip.

Learned counsel for the appellants is present. He points out that on previous date also an illness slip was sent by learned counsel for the respondents.

The case is passed over for the day.

List after two weeks.

Order Date :- 1.12.2017

Gss

 

 

 
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