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Mrs. Anjana Mathur Alias Anjana ... vs State Of U.P. And Another
2017 Latest Caselaw 3839 ALL

Citation : 2017 Latest Caselaw 3839 ALL
Judgement Date : 30 August, 2017

Allahabad High Court
Mrs. Anjana Mathur Alias Anjana ... vs State Of U.P. And Another on 30 August, 2017
Bench: Ran Vijai Singh, Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 39478 of 2017
 

 
Petitioner :- Mrs. Anjana Mathur Alias Anjana Gupta
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Raj Kumar Gautam,Mohammad Farooque Ansari,Vimlesh Gautam
 
Counsel for Respondent :- C.S.C.,M.N. Singh
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Issue notice.

Notices on behalf of respondent no.1 have been accepted by the Office of learned Chief Standing Counsel.

Learned counsel for the petitioner prays that he may be permitted to file amendment application.

He is permitted to file amendment application within three days.

Put up this case on 07.09.2017 as fresh.

Order Date :- 30.8.2017

Swati

 

 

 
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