Commissioner Of Income Tax ... vs M/S Sumanglam Sewa Awam Edu. ...
2017 Latest Caselaw 3827 ALL

Citation : 2017 Latest Caselaw 3827 ALL
Judgement Date : 30 August, 2017

Allahabad High Court

Commissioner Of Income Tax ... vs M/S Sumanglam Sewa Awam Edu. ... on 30 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- INCOME TAX APPEAL No. - 74 of 2016
 

 
Appellant :- Commissioner Of Income Tax (Exemption)
 
Respondent :- M/S Sumanglam Sewa Awam Edu. Samiti Pan No. Aaets1949q
 
Counsel for Appellant :- Alok Mathur
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by Sri Alok Mathur, learned counsel for appellant, he is permitted to comply Court order dated 17.07.2017 within a week.

2. List thereafter.

Order Date :- 30.8.2017

Pachhere/-

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