Yogesh Chauhan vs State Of U.P. & Another
2017 Latest Caselaw 3823 ALL

Citation : 2017 Latest Caselaw 3823 ALL
Judgement Date : 30 August, 2017

Allahabad High Court

Yogesh Chauhan vs State Of U.P. & Another on 30 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 27318 of 2017
 

 
Applicant :- Yogesh Chauhan
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Rakesh Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted ten days time to file a supplementary affidavit.

Put up on 6.10.2017 as fresh.

Order Date :- 30.8.2017

Gss

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