Citation : 2017 Latest Caselaw 3769 ALL
Judgement Date : 29 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- APPLICATION U/S 482 No. - 23986 of 2017 Applicant :- Smt. Farzana And 3 Others Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Mahboob Ahmad Siddiqui Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the applicants, put up on 14.9.2017 as fresh.
Order Date :- 29.8.2017
Gss
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