Manish Dwivedi vs State Of Up
2017 Latest Caselaw 3754 ALL

Citation : 2017 Latest Caselaw 3754 ALL
Judgement Date : 28 August, 2017

Allahabad High Court

Manish Dwivedi vs State Of Up on 28 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 3672 of 2016
 

 
Applicant :- Manish Dwivedi
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Dilip Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate,Dharmendra Trivedi
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri Jai Karan, learned counsel for the applicant and Sri U.C.Yadav, learned AGA for the State are present.

Learned AGA is directed to apprise this Court about the present status of the trial.

As prayed list after two weeks.

Order Date :- 28.8.2017

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