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Karan Singh Parihar vs State Of U.P. & Another
2017 Latest Caselaw 3595 ALL

Citation : 2017 Latest Caselaw 3595 ALL
Judgement Date : 24 August, 2017

Allahabad High Court
Karan Singh Parihar vs State Of U.P. & Another on 24 August, 2017
Bench: Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 3061 of 2006
 

 
Applicant :- Karan Singh Parihar
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Bijai Prakash Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

Heard Sri Bijai Prakash Tiwari, learned counsel for the applicant and learned A.G.A. for the State.

Learned A.G.A. prayed for and is granted four weeks time to file supplementary counter affidavit.

List thereafter.

Operation of interim stay order, if any, is extended till the date fixed.

Order Date :- 24.8.2017

Swati

 

 

 
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