Naresh Agrawal & Others vs State Of U.P. & Another
2017 Latest Caselaw 3594 ALL

Citation : 2017 Latest Caselaw 3594 ALL
Judgement Date : 24 August, 2017

Allahabad High Court

Naresh Agrawal & Others vs State Of U.P. & Another on 24 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 2903 of 2006
 

 
Applicant :- Naresh Agrawal & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sunil Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

Heard Sri Sita Ram Yadav, Advocate holding brief of Sri Sunil Kumar, learned counsel for the applicants and learned A.G.A. for the State.

None is present on behalf of opposite party no.2. in spite of sufficient service of notice on him.

Learned A.G.A. prayed for and is granted four weeks time to file counter affidavit.

List thereafter.

Order Date :- 24.8.2017

Swati

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