Raj Kumar Sarwagi And Others vs State Of U.P. And Another
2017 Latest Caselaw 3590 ALL

Citation : 2017 Latest Caselaw 3590 ALL
Judgement Date : 24 August, 2017

Allahabad High Court

Raj Kumar Sarwagi And Others vs State Of U.P. And Another on 24 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 2014 of 2006
 

 
Applicant :- Raj Kumar Sarwagi And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Suresh Kumar Gupta
 
Counsel for Opposite Party :- Govt. Advocate,Prabodh Gaur
 

 
Hon'ble Ifaqat Ali Khan,J.

Learned A.G.A. prayed for the adjournment.

List in the next week.

Order Date :- 24.8.2017

Swati

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