Vijay Singhal Prop. M/S Hannu ... vs State Of U.P. & Others
2017 Latest Caselaw 3586 ALL

Citation : 2017 Latest Caselaw 3586 ALL
Judgement Date : 24 August, 2017

Allahabad High Court

Vijay Singhal Prop. M/S Hannu ... vs State Of U.P. & Others on 24 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1391 of 2006
 

 
Applicant :- Vijay Singhal Prop. M/S Hannu Marketing
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Dharmendrra Singhal
 
Counsel for Opposite Party :- Govt. Advocate,Anoop Trivedi
 

 
Hon'ble Ifaqat Ali Khan,J.

Heard Sri Ankit Agrawal, Advocate holding brief of Sri Dharmendra Singhal, learned counsel for the applicant, learned A.G.A. for the State and Sri Shivendra Raj Singhal, Advocate holding brief of Sri Anoop Trivedi, learned counsel for opposite party no.2.

List in the next week.

Order Date :- 24.8.2017

Swati

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