Gopal Ji vs State Of U.P. & 3 Others
2017 Latest Caselaw 3551 ALL

Citation : 2017 Latest Caselaw 3551 ALL
Judgement Date : 23 August, 2017

Allahabad High Court

Gopal Ji vs State Of U.P. & 3 Others on 23 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 4616 of 2017
 

 
Petitioner :- Gopal Ji
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Bishram Tiwari,Rakesh Kumar Upadhyay
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the petitioner, learned A.G.A. for the State and perused the record.

Learned A.G.A. has accepted notice on behalf of State.

Issue notice to respondent nos. 2 to 4 returnable at an early date.

List on 24.10.2017 after service of notice upon respondent nos. 2 to 4.

Order Date :- 23.8.2017

Gss

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