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Dr. Ramjeet Singh Yadav vs Bar Council Of Uttar Pradesh And 4 ...
2017 Latest Caselaw 3544 ALL

Citation : 2017 Latest Caselaw 3544 ALL
Judgement Date : 23 August, 2017

Allahabad High Court
Dr. Ramjeet Singh Yadav vs Bar Council Of Uttar Pradesh And 4 ... on 23 August, 2017
Bench: Ran Vijai Singh, Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 37918 of 2017
 

 
Petitioner :- Dr. Ramjeet Singh Yadav
 
Respondent :- Bar Council Of Uttar Pradesh And 4 Others
 
Counsel for Petitioner :- Anoop Trivedi
 
Counsel for Respondent :- Ashutosh Dwivedi
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Sri Anadi Krishna Narain, learned counsel states that he is appearing for Bar Council, Uttar Pradesh.

Learned counsel for the petitioner is directed to serve the copy of the writ petition to Sri Narain within 24 hours.

Put up this case on 30.08.2017 as fresh showing the name of Sri Anadi Krishna Narain, as counsel for the respondents.

Order Date :- 23.8.2017

Swati

 

 

 
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