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State Of ... vs Mahesh Kumar Gupta
2017 Latest Caselaw 3540 ALL

Citation : 2017 Latest Caselaw 3540 ALL
Judgement Date : 23 August, 2017

Allahabad High Court
State Of ... vs Mahesh Kumar Gupta on 23 August, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 769 of 2014
 

 
Appellant :- State Of U.P.Throu.Prin.Secy.Public Works Deptt.Lko.And Ors.
 
Respondent :- Mahesh Kumar Gupta
 
Counsel for Appellant :- C.S.C.
 
Counsel for Respondent :- Ram Bali Tiwari
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. List again along with Special Appeal No. 740 of 2006.

2. List in the next cause list.

Order Date :- 23.8.2017

Pachhere/-

 

 

 
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