Chandan Singh Matiyali vs State Of U.P. Thru ...
2017 Latest Caselaw 3538 ALL

Citation : 2017 Latest Caselaw 3538 ALL
Judgement Date : 23 August, 2017

Allahabad High Court

Chandan Singh Matiyali vs State Of U.P. Thru ... on 23 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 27240 of 2016
 

 
Petitioner :- Chandan Singh Matiyali
 
Respondent :- State Of U.P. Thru Prin.Secy.Revenue Deptt.Civil Sectt.&Ors.
 
Counsel for Petitioner :- Vivek Tripathi,Sneh Sindhu Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Smt. Sneha Sindhu Pandey, learned counsel for petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

Order Date :- 23.8.2017

Pachhere/-

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