Ashok Kumar Sharma vs U.P. Public Services Tribunal ...
2017 Latest Caselaw 3533 ALL

Citation : 2017 Latest Caselaw 3533 ALL
Judgement Date : 23 August, 2017

Allahabad High Court

Ashok Kumar Sharma vs U.P. Public Services Tribunal ... on 23 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 5070 of 2017
 

 
Petitioner :- Ashok Kumar Sharma
 
Respondent :- U.P. Public Services Tribunal Indira Bhawan Lucknow & Ors.
 
Counsel for Petitioner :- Farooqahmad,Girish Dutt Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Farroq Ahamad, learned counsel for petitioner has sought adjournment of the ground of hill illness.

2. Passed over for the day.

Order Date :- 23.8.2017

Pachhere/-

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