Shri Krishna Kumar Agarwal vs Director Of Income Tax ...
2017 Latest Caselaw 3528 ALL

Citation : 2017 Latest Caselaw 3528 ALL
Judgement Date : 23 August, 2017

Allahabad High Court

Shri Krishna Kumar Agarwal vs Director Of Income Tax ... on 23 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. BENCH No. - 19024 of 2017
 

 
Petitioner :- Shri Krishna Kumar Agarwal
 
Respondent :- Director Of Income Tax (Investigation) Lucknow & 5 Others
 
Counsel for Petitioner :- Desh Deepak Chopra
 
Counsel for Respondent :- A.S.G.,Alok Mathur
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Alok Mathur, Advocate appearing for respondents no. 1,2,3 and 4 prays for and is allowed two weeks time to file counter affidavit.

2. List this case on 07.09.2017.

Order Date :- 23.8.2017

Pachhere/-

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