The New India Assurance Company ... vs Rafiq Alias Bhagole And Ors.
2017 Latest Caselaw 3527 ALL

Citation : 2017 Latest Caselaw 3527 ALL
Judgement Date : 23 August, 2017

Allahabad High Court

The New India Assurance Company ... vs Rafiq Alias Bhagole And Ors. on 23 August, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 737 of 2014
 

 
Appellant :- The New India Assurance Company Ltd.Sitapur Throu Its Div.
 
Respondent :- Rafiq Alias Bhagole And Ors.
 
Counsel for Appellant :- Asit Srivastava
 
Counsel for Respondent :- Sunil Kumar Tripathi
 

 
Hon'ble Mahendra Dayal,J.

Passed over on the illness of learned counsel Shri Sunil Kumar Tripathi.

List again.

Order Date :- 23.8.2017

Rakesh/-

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