Mohd. Rashid vs State Of U.P. & Ors.
2017 Latest Caselaw 3282 ALL

Citation : 2017 Latest Caselaw 3282 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Mohd. Rashid vs State Of U.P. & Ors. on 16 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 935 of 2016
 

 
Revisionist :- Mohd. Rashid
 
Opposite Party :- State Of U.P. & Ors.
 
Counsel for Revisionist :- M.V.S. Chauhan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Called in revised.

2. None present for the revisionist to press this revision.

3. List in the next cause list.

Order Date :- 16.8.2017

Pachhere/-

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