Dr. Parasnath vs State Of U.P. And 4 Others
2017 Latest Caselaw 3277 ALL

Citation : 2017 Latest Caselaw 3277 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Dr. Parasnath vs State Of U.P. And 4 Others on 16 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 33693 of 2017
 

 
Petitioner :- Dr. Parasnath
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Surya Prakash Dubey,Anoop Trivedi
 
Counsel for Respondent :- C.S.C.,Dileep Kumar Srivastava,Hemendra Kumar Mishra
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Sri Anoop Trivedi, learned counsel for the petitioner wants to file supplementary affidavit bringing on record the order dated 13.07.2017.

Put up this case on 19.08.2018 as fresh.

Order Date :- 16.8.2017

Swati

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