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Mohd. Salman vs The State Of U.P.
2017 Latest Caselaw 3274 ALL

Citation : 2017 Latest Caselaw 3274 ALL
Judgement Date : 16 August, 2017

Allahabad High Court
Mohd. Salman vs The State Of U.P. on 16 August, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 3029 of 2016
 

 
Applicant :- Mohd. Salman
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Arun Sinha
 
Counsel for Opposite Party :- Govt. Advocate,Suchendra Sharma
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List after two weeks.

This listing application is disposed of.

Order Date :- 16.8.2017

IA

 

 

 
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