Ajay vs State Of U.P.
2017 Latest Caselaw 3273 ALL

Citation : 2017 Latest Caselaw 3273 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Ajay vs State Of U.P. on 16 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 406 of 2016
 

 
Applicant :- Ajay
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Virendra Singh Yadav,Ran Vijay Singh,Surya Narayan Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List has been revised. Sri S.K.Mishra, learned AGA for the State is present.

None appears to press the application on behalf of the applicant even in the revised list.

The case is dismissed for want of prosecution.

Order Date :- 16.8.2017

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