Rajendra Prasad Mishra vs State Of U.P. And 4 Others
2017 Latest Caselaw 3270 ALL

Citation : 2017 Latest Caselaw 3270 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Rajendra Prasad Mishra vs State Of U.P. And 4 Others on 16 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 29254 of 2017
 

 
Petitioner :- Rajendra Prasad Mishra
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Anuj Kumar Mishra,Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Learned Counsel for the petitioner Sri Shivendra Ojha has filed rejoinder affidavit as well as supplementary affidavit, which are taken on record.

We have heard Sri Radha Kant Ojha, learned Senior Counsel assisted by Sri Anuj Kumar Mishra, learned counsel for the petitioner and learned Standing Counsel for the State-Respondents.

Learned Standing counsel informs that he has filed supplementary counter affidavit on 27.07.2017 in the registry. There is no supplementary counter affidavit on the record.

Office is directed to trace and place the same on record.

Put up this case on 19.08.2017 in the additional cause list.

Order Date :- 16.8.2017

Swati