Sanjay Sahu vs State Of U.P. & Another
2017 Latest Caselaw 3259 ALL

Citation : 2017 Latest Caselaw 3259 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Sanjay Sahu vs State Of U.P. & Another on 16 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 25152 of 2017
 

 
Applicant :- Sanjay Sahu
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Santosh Kr. Singh Paliwal
 
Counsel for Opposite Party :- G.A.,Satish Chaturvedi
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicant, put up on 24.8.2017 as unlisted.

Order Date :- 16.8.2017

Gss

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