Ram Gopal & Ors. vs State Of U.P. & Another
2017 Latest Caselaw 3243 ALL

Citation : 2017 Latest Caselaw 3243 ALL
Judgement Date : 16 August, 2017

Allahabad High Court

Ram Gopal & Ors. vs State Of U.P. & Another on 16 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 838 of 2016
 

 
Revisionist :- Ram Gopal & Ors.
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Ran Vijai Singh
 
Counsel for Opposite Party :- Govt. Advocate,Pramod Kumar Shukla
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for revisionist, one week time is allowed to file rejoinder affidavit.

2. List in the next cause list.

3. Interim order, if any, shall continue till the next date of listing.

Order Date :- 16.8.2017

Pachhere/-

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