Smt. Devki & Others vs State Of U.P. & Another
2017 Latest Caselaw 3162 ALL

Citation : 2017 Latest Caselaw 3162 ALL
Judgement Date : 10 August, 2017

Allahabad High Court

Smt. Devki & Others vs State Of U.P. & Another on 10 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1794 of 2006
 

 
Applicant :- Smt. Devki & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- R.P. Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

None is present on behalf of applicant. Learned A.G.A. is present.

The application is dismissed in default of applicant.

Interim order, if any, is vacated.

Order Date :- 10.8.2017

Swati

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