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Buddhi Lal ( Second Bail ) vs State Of U.P.
2017 Latest Caselaw 3137 ALL

Citation : 2017 Latest Caselaw 3137 ALL
Judgement Date : 9 August, 2017

Allahabad High Court
Buddhi Lal ( Second Bail ) vs State Of U.P. on 9 August, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 9583 of 2015
 

 
Applicant :- Buddhi Lal ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pawan Kumar Pandey,Atul Verma
 
Counsel for Opposite Party :- Govt. Advocate,Anil Kumar Awasthi
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri K.L.Yadav, learned AGA for the State is present

None appears to argue the case on behalf of the applicant.

List in the next cause list.

Order Date :- 9.8.2017

IA

 

 

 
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