Km. Anuradha & Another vs State Of U.P. & 19 Others
2017 Latest Caselaw 3136 ALL

Citation : 2017 Latest Caselaw 3136 ALL
Judgement Date : 9 August, 2017

Allahabad High Court

Km. Anuradha & Another vs State Of U.P. & 19 Others on 9 August, 2017

Bench: Rajul Bhargava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 51540 of 2016
 

 
Petitioner :- Km. Anuradha & Another
 
Respondent :- State Of U.P. & 19 Others
 
Counsel for Petitioner :- Sanjay Kumar
 
Counsel for Respondent :- G.A.,Rajesh Yadav,Vipin Kumar Yadav
 

 
Hon'ble Rajul Bhargava,J.

As requested by learned counsel for the parties, list this case on 5.10.2017.

On that date the Registry of this Court is directed to comply with the order of this Court dated 26.5.2017.

The corpus has appeared before this Court today. She has stated that she has now been produced by petitioner no.2. She will remain present on that date.

Order Date :- 9.8.2017

Hasnain

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