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Smt. Mithilesh Shivhare vs State Of U.P. & 6 Others
2017 Latest Caselaw 3110 ALL

Citation : 2017 Latest Caselaw 3110 ALL
Judgement Date : 8 August, 2017

Allahabad High Court
Smt. Mithilesh Shivhare vs State Of U.P. & 6 Others on 8 August, 2017
Bench: Ran Vijai Singh, Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 27759 of 2017
 

 
Petitioner :- Smt. Mithilesh Shivhare
 
Respondent :- State Of U.P. & 6 Others
 
Counsel for Petitioner :- Murtuza Ali,Imtiyaj Ali
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 8.8.2017

Swati

 

 

 
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