Saraswathi Institute Of Medical ... vs The Union Of India And 2 Others
2017 Latest Caselaw 3069 ALL

Citation : 2017 Latest Caselaw 3069 ALL
Judgement Date : 8 August, 2017

Allahabad High Court

Saraswathi Institute Of Medical ... vs The Union Of India And 2 Others on 8 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 27072 of 2017
 

 
Petitioner :- Saraswathi Institute Of Medical Sciences And Another
 
Respondent :- The Union Of India And 2 Others
 
Counsel for Petitioner :- Rajeev Misra,A.B. Sinha,Prashant Kumar Tripathi
 
Counsel for Respondent :- A.S.G.I.,Avanish Mishra,Purshottam Maurya
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Due to paucity of time the case can not be heard today.

Put up day after tomorrow i.e. 10.08.2017.

Order Date :- 8.8.2017

Swati

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