Citation : 2017 Latest Caselaw 3050 ALL
Judgement Date : 4 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- BAIL No. - 4074 of 2016 Applicant :- Sunny ( Second Bail ) Opposite Party :- State Of Up Counsel for Applicant :- Satyendra Kumar Tiwari Counsel for Opposite Party :- Govt. Advocate Hon'ble Mrs. Rekha Dikshit,J.
The listing application is disposed of.
List after two weeks.
Order Date :- 4.8.2017
IA
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