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Pradeep Kumar Singh vs State Of U.P. & Another
2017 Latest Caselaw 2969 ALL

Citation : 2017 Latest Caselaw 2969 ALL
Judgement Date : 3 August, 2017

Allahabad High Court
Pradeep Kumar Singh vs State Of U.P. & Another on 3 August, 2017
Bench: Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 2826 of 2006
 

 
Applicant :- Pradeep Kumar Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- V. Singh
 
Counsel for Opposite Party :- Govt. Advocate,Ajay Srivastava,Arun Srivastava
 

 
Hon'ble Ifaqat Ali Khan,J.

Heard Sri Virendra Singh, learned counsel for the applicant and learned A.G.A. for the State.

None is present of behalf of Opposite Party No.2.

Learned A.G.A. prayed for three weeks time to file counter affidavit.

List after three weeks.

Operation of Interim injunction order dated 24.03.2006 is extended  till the next date of listing.

Order Date :- 3.8.2017

Swati

 

 

 
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