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Shahnawaz Akhter & 3 Ors. vs Pradeep Kumar Trivedi & 24 Ors.
2017 Latest Caselaw 2922 ALL

Citation : 2017 Latest Caselaw 2922 ALL
Judgement Date : 2 August, 2017

Allahabad High Court
Shahnawaz Akhter & 3 Ors. vs Pradeep Kumar Trivedi & 24 Ors. on 2 August, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 28541 of 2016
 

 
Petitioner :- Shahnawaz Akhter & 3 Ors.
 
Respondent :- Pradeep Kumar Trivedi & 24 Ors.
 
Counsel for Petitioner :- Pankaj Khare
 
Counsel for Respondent :- Kumar Rahul Tripathi,Praveen Kumar
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Heard.

2. Admit.

3. No notice need be issued since respondent are already represented through counsel.

4. As prayed, one month time is allowed to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

5. After exchange of pleadings, list for hearing on its turn.

Order Date :- 2.8.2017

Pachhere/-

 

 

 
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