Sant Kumar Pathak vs State Of ...
2017 Latest Caselaw 2894 ALL

Citation : 2017 Latest Caselaw 2894 ALL
Judgement Date : 1 August, 2017

Allahabad High Court

Sant Kumar Pathak vs State Of ... on 1 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 219 of 2015
 

 
Appellant :- Sant Kumar Pathak
 
Respondent :- State Of U.P.Throu.Prin.Secy.Ministry Of Home Lko.& Ors.
 
Counsel for Appellant :- Akhter Abbas
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by Sri Akhter Abbas, learned counsel for appellant.

2. List in the next cause list.

Order Date :- 1.8.2017

Pachhere/-

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