Regional Authority Dena Bank vs Sri Ghan Shyam & Others
2017 Latest Caselaw 2890 ALL

Citation : 2017 Latest Caselaw 2890 ALL
Judgement Date : 1 August, 2017

Allahabad High Court

Regional Authority Dena Bank vs Sri Ghan Shyam & Others on 1 August, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 7548 of 1996
 

 
Petitioner :- Regional Authority Dena Bank
 
Respondent :- Sri Ghan Shyam & Others
 
Counsel for Petitioner :- S.C. Gulati,Alok Sinha,K.B.Sinha,Om Prakash Yadav
 
Counsel for Respondent :- Y.S.Lohit,G.K.Mehrotra,Jitendra N Misra,N.S. Chauhan
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in next cause list.

Order Date :- 1.8.2017

psd

(Vivek Chaudhary,J.)

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