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Sanjai Tiwari vs C/M, St. Ann'S Convent School & ...
2017 Latest Caselaw 2888 ALL

Citation : 2017 Latest Caselaw 2888 ALL
Judgement Date : 1 August, 2017

Allahabad High Court
Sanjai Tiwari vs C/M, St. Ann'S Convent School & ... on 1 August, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 4479 of 1996
 

 
Petitioner :- Sanjai Tiwari
 
Respondent :- C/M, St. Ann'S Convent School & Others
 
Counsel for Petitioner :- D.C. Mukerjee,H.S.Jain,Mrs.B.Godiyal,Robin Mitra,Tarun Misra
 
Counsel for Respondent :- C.S.C.,H.S. Sahai,U.S. Sahai
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for parties, put up this matter on 11.08.2017.

Order Date :- 1.8.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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