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Chotak Prasad vs Board Of Rev.,U.P.Lucknow & ...
2017 Latest Caselaw 2886 ALL

Citation : 2017 Latest Caselaw 2886 ALL
Judgement Date : 1 August, 2017

Allahabad High Court
Chotak Prasad vs Board Of Rev.,U.P.Lucknow & ... on 1 August, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3072 of 1996
 

 
Petitioner :- Chotak Prasad
 
Respondent :- Board Of Rev.,U.P.Lucknow & Another
 
Counsel for Petitioner :- R.P.Pandey,G.K.Pandey,P.K. Sinha,Umesh Kumar Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in next cause list.

Order Date :- 1.8.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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