Ram Prakash Chaudhary vs State Of U.P.And Ors.
2017 Latest Caselaw 2884 ALL

Citation : 2017 Latest Caselaw 2884 ALL
Judgement Date : 1 August, 2017

Allahabad High Court

Ram Prakash Chaudhary vs State Of U.P.And Ors. on 1 August, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6588 of 1999
 

 
Petitioner :- Ram Prakash Chaudhary
 
Respondent :- State Of U.P.And Ors.
 
Counsel for Petitioner :- Y.K.Misra,Kaushlendra Yadav,O.P. Srivastava,Virendra Kumar Dubey
 
Counsel for Respondent :- C.S.C.,G C Verma,P.L.Mishra
 

 
Hon'ble Vivek Chaudhary,J.

On request of Sri G. C. Verma, learned counsel for respondent, list in week commencing 14.08.2017.

Order Date :- 1.8.2017

psd

(Vivek Chaudhary,J.)

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