Ambrish Sinha vs The State Bank Of India Central ...
2017 Latest Caselaw 2883 ALL

Citation : 2017 Latest Caselaw 2883 ALL
Judgement Date : 1 August, 2017

Allahabad High Court

Ambrish Sinha vs The State Bank Of India Central ... on 1 August, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5829 of 2001
 

 
Petitioner :- Ambrish Sinha
 
Respondent :- The State Bank Of India Central Office State Bank And 3 Ors.
 
Counsel for Petitioner :- Anuj Kudesia,K.K.Gautam
 
Counsel for Respondent :- N.K.Seth,Gopal K Srivastava
 

 
Hon'ble Vivek Chaudhary,J.

Counsel for petitioner has sent illness slip. The case is adjourned for today.

List in next cause list.

Order Date :- 1.8.2017

psd

(Vivek Chaudhary,J.)

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