Ram Kishore Bajpai vs Lucknow Producers Cooperative ...
2017 Latest Caselaw 2881 ALL

Citation : 2017 Latest Caselaw 2881 ALL
Judgement Date : 1 August, 2017

Allahabad High Court

Ram Kishore Bajpai vs Lucknow Producers Cooperative ... on 1 August, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 509 of 1997
 

 
Petitioner :- Ram Kishore Bajpai
 
Respondent :- Lucknow Producers Cooperative Milk Union Ltd.
 
Counsel for Petitioner :- A.Mannan,G.C.Verma,G.S. Sikarwar
 
Counsel for Respondent :- R.K.Nigam,Rana M.P. Singh,Sudeep Kumar
 

 
Hon'ble Vivek Chaudhary,J.

List in next cause list.

Order Date :- 1.8.2017

psd

(Vivek Chaudhary,J.)

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